REGISTRAR GENERAL . GIRISH KATHPALIA

174 recorded High Court judgment(s) · 1966–2019

Courts

Disposal nature

Recent judgments

• HOUSING & URBAN DEVELOPMENT CORPORATION LTD v. TCI INFRASTRUCTURE FINANCE LTD & OTHERS — Delhi High Court (2019-07-10)
• HOUSING & URBAN DEVELOPMENT CORPORATION LTD v. TCI INFRASTRUCTURE FINANCE LTD & OTHERS — Delhi High Court (2018-12-14)
• HOUSING & URBAN DEVELOPMENT CORPORATION LTD v. TCI INFRASTRUCTURE FINANCE LTD & OTHERS — Delhi High Court (2018-12-04)
• RAM BILASH MAHTO & ORS. v. FOOD CORPORATION OF INDIA WORKERS UNION & ORS. — Delhi High Court (2016-12-19)
• KIRAN CHUGH @ KIRAN KAPOOR v. CHETAN KAPOOR @ VIKAS — Delhi High Court (2016-08-04)
• UNION OF INDIA THR CHIEF ENGINEER (AF) v. M/S VED PRAKASH ARORA & ANR — Delhi High Court (2016-05-31)
• RAMESH CHAND v. STATE OF NCT OF DELHI — Delhi High Court (2016-05-31)
• SH. PANKAJ MURGAI & ANR v. NEERAJ LIJHARA — Delhi High Court (2016-05-24)
• YADVINDER KAUR v. GURINDER PAL SINGH & ANR — Delhi High Court (2016-05-18)
• ORIENTAL INSURANCE CO LTD v. SANGEETA DEVI & ORS — Delhi High Court (2016-02-22)