LexREGISTRAR (FINANCE AND BUDGET)
56 recorded High Court judgment(s) · 2008–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 56 |
Disposal nature
| Dismissed | 19 |
| Disposed Off | 18 |
| Allowed | 7 |
| (unspecified) | 4 |
| Abated | 3 |
| DISPOSED OFF | 2 |
| WITHDRAWN | 1 |
| Rejected | 1 |
Recent judgments
- ANNA BHAU HOUNJE,DECEASED HIS L.R'S 1A.ADINATH ANNA HOUNJE AND ORS v. 1.SHRI ANNA APPA CHOUGULE AND ORS. — Bombay High Court (2018-03-19)
- ANNA BHAU HOUNJE,DECEASED HIS L.R'S 1A.ADINATH ANNA HOUNJE AND ORS v. 1.SHRI ANNA APPA CHOUGULE AND ORS. — Bombay High Court (2018-03-19)
- PARVATI BHIKOBA YADAV AND ANR. v. KAMLABAI VITTHAL KHOMANE (DECD. THRO. HIS L. H. R. ) MOHAN VITTHAL KHOMANE AND ORS. — Bombay High Court (2017-11-23)
- THE STATE OF MAHARASHTRA v. RAMCHANDRA B. JAGTAP — Bombay High Court (2016-08-08)
- NAVABULLA GARIBULLA PATHAN. v. URAN NAGARPALIKA PARISHAD (THRO. ITS CHIEF EXECUTIVE OFFICER). — Bombay High Court (2015-05-07)
- EXPRESS EARTH MOVERS THROUGH ITS PROPRIETOR MR. SAYED MAKHFI HABIB v. 1. MUNICIPAL CORPORATION OF CITY OF PUNE — Bombay High Court (2015-01-14)
- SMT. MIRABAI MADHAV AVHAD v. 1. SMT. SHALINI MADHAVRAO AVHAD AND ORS — Bombay High Court (2014-09-29)
- PUNE MUNICIPAL CORPORATION, v. 1. CHINCHWAD DEVASTHAN TRUST AND ORS. — Bombay High Court (2014-09-10)
- SHRI SANJAY SADASHIV SHINDE v. STATE BANK OF INDIA — Bombay High Court (2014-07-16)
- SHRI SANJAY SADASHIV SHINDE v. STATE BANK OF INDIA — Bombay High Court (2014-07-16)