REGISTRAR (APPELLATE) RAMESH CHAND

31 recorded High Court judgment(s) · 2009–2016

Courts

Disposal nature

Recent judgments

• CHANDER JYOTI ARORA v. SC CHAWLA — Delhi High Court (2016-02-26)
• JAI SINGH & ANR v. MAN SINGH & ORS — Delhi High Court (2014-01-09)
• M/S ASV INDUSTRY & ANR v. SURINDER MOHAN & ANR — Delhi High Court (2013-08-19)
• HARISH CHANDRA RAWAT v. THE DIRECTORATE OF EDUCATION AND OTHERS — Delhi High Court (2013-05-21)
• SAURABH SAHARAN v. UNION OF INDIA AND ORS — Delhi High Court (2013-03-19)
• DAYANAND v. UOI & ANR. — Delhi High Court (2012-10-31)
• AJIT SINGH AND ANR v. UOI & ORS — Delhi High Court (2012-10-31)
• ARJUN SINGH v. UOI & ANR. — Delhi High Court (2012-10-31)
• BEHARILAL MADANLAL JAIPURIA LTD v. STAR PAPERS MILLS LTD & ORS — Delhi High Court (2012-05-28)
• CHAMPA JOSHI v. MAAN SINGH & ORS. — Delhi High Court (2012-05-15)