REGISTRAR

1,051 recorded High Court judgment(s) · 1999–2026

Courts

Bombay High Court	1048
Uttarakhand High Court	3

Disposed off/Dismissed for default	254
Disposed of	205
Admitted/Allowed/Granted/Rule Absolute	171
Allowed	134
Dismissed/Rule Discharged	85
DISPOSED OFF	64
Appeal Abated	40
APPLICATION ALLOWED	27

SAGAR RAVINDRA SURYAWANSHI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2026-04-17)
JAYSHREE RANGNATH GHOLAP AND OTHERS v. STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2026-03-11)
RAJENDRA VITTHAL THUBE AND OTHERS v. STATE OF MAHARASHTRA THROUGH SECRETARY FOR RURAL DEVELOPMENT AND OTHERS — Bombay High Court (2026-03-11)
SANTOSH R. RAMNATHKAR v. DAMBAB SEVA SAMITI, SOCIETY REP. BY ITS PRESIDENT VINOD VISHNU SHIRODKAR AND 9 ORS — Bombay High Court (2025-10-09)
SANTOSH RATANJI RAMNATHKAR v. NAGESH SHANKAR VERLEKAR AND 12 ORS — Bombay High Court (2025-10-09)
SANTOSH RATANJI RAMNATHKAR v. ASHOK ROULU VERLEKAR AND 5 ORS — Bombay High Court (2025-10-09)
LIGORIO PEREIRA, REP. BY ATTORNEY JOAO C. PEREIRA AND ANR., v. THE GOA COASTAL ZONE MANAGEMENT AUTHORITY THROUGH MEMBER SECRETARY AND 12 ORS., — Bombay High Court (2025-10-09)
SARITA SADANANDA VENTE @ SAVITA SADANAND VETE AND 2 ORS. v. SANKAPPA SHETTY (DEC) THR. HIS LRS. AND ANR — Bombay High Court (2025-10-09)
DR. PRADEEP TALAULIKAR AND ANR v. SUBODH DAYANAND TALAULIKAR AND ANR — Bombay High Court (2025-08-14)
SUVIHAR CO-OPERATIVE HOUSING SOCIETY LTD., REP. BY ITS CHAIRMAN RAMESH GOVIND JOSHI v. VASANT ANANT PRABHU CHODNEKAR (SINCE DECEASED REP. BY LRS) AND 15 ORS — Bombay High Court (2025-08-07)