RAVINDRA V. GHUGE, Y. G. KHOBRAGADE

6,334 recorded High Court judgment(s) · 2022–2025

Courts

Bombay High Court

6334

DISPOSED OFF	6048
DISMISSED	216
RULE DISCHARGED	19
(unspecified)	14
RULE ABSOLUTE	6
Withdrawn	5
Admitted/Allowed/Granted/Rule Absolute	4
Disposed off/Dismissed for default	4

PRAMILA PANDIT THAKARE AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-06-27)
DIPAK KHUSHAL PATIL AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-06-27)
KUSUMBAI LAXMAN NARWADE AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-06-27)
AMOL MAROTI KONKATWAR v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-06-27)
MANISHA VIJAYSING GAVIT AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-06-27)
AVADHUT PUNJAB PARDHI AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-06-27)
RAVINDRA NAMDEO PAWAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-06-27)
KRUSHNAVENI LAXMAN GOLEMWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-06-27)
BHALCHANDRA DHARMANNA MULE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-06-27)
RUKHMANBAI PANDIT DOLAS AND OTHERS v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2025-06-27)