RAVINDRA V. GHUGE, SANJAY A. DESHMUKH

4,831 recorded High Court judgment(s) · 2022–2024

Courts

Bombay High Court

4831

DISPOSED OFF	4727
RULE ABSOLUTE	57
Withdrawn	19
DISMISSED	15
RULE DISCHARGED	7
Transfer to other court	2
(unspecified)	1
PARTLY ALLOWED AND PARTLY DISMISSED	1

THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS v. GULABRAO RATAN MORE AND ANOTHER — Bombay High Court (2024-04-25)
CHHATRAPATI SHAHU SHIKSHAN SANSTHA AKHADA BALAPUR THROUGH ITS PRESIDENT AND ANOTHER v. PRAKASH SAMBHAJI WAGHMARE AND OTHERS — Bombay High Court (2024-04-25)
THE MUNICIPAL CORPORATION PARBHANI THROUGH ITS COMMISSIONER v. KIRAN VASANTRAO GARUD AND ORS — Bombay High Court (2024-03-28)
THE MUNICIPAL CORPORATION PARBHANI THROUGH ITS ASSISTANT COMMISSIONER DASHRATH WAMANRAO RATHOD v. PRALHAD RAMRAO SAMINDARE — Bombay High Court (2024-03-28)
THE MUNICIPAL CORPORATIN PARBHANI THROUGH ASSISTANT COMMISSIONER v. MAHENDRA SANTOSHRAO KAMBLE AND OTHERS — Bombay High Court (2024-03-28)
THE MUNICIPAL CORPORATION PARBHANI THROUGH ITS ASSISTANT COMMISSIONER DASHRATH WAMANRAO RATHOD v. BALAJI VITTHALRAO KALE AND OTHERS — Bombay High Court (2024-03-28)
THE UNICIPAL CORPORATION PARBHANI THROUGH ITS ASSISTANT COMMISSIONER v. RAMESHWAR SHANKAR PAWAR AND OTHERS — Bombay High Court (2024-03-28)
THE MUNICIPAL CORPORATION PARBHANI THROUGH ITS ASSISTANT COMMISSIONER v. RAMESHWAR SHANKAR PAWAR AND OTHERS — Bombay High Court (2024-03-28)
THE MUNICIPAL CORPORATION THROUGH ITS ASSISTANT COMMISSIONER v. MANGESH RAMRAO DAKE AND OTHERS — Bombay High Court (2024-03-28)
THE MUNICIPAL CORPORATION PARBHANI THROUGH ITS ASSISTANT COMMISSIONER v. MADAN ANIL JADHAV AND OTHERS — Bombay High Court (2024-03-28)