RAVINDRA V. GHUGE, S. G. MEHARE

1,856 recorded High Court judgment(s) · 2021–2024

Courts

Bombay High Court

1856

DISPOSED OFF	1500
DISMISSED	98
Withdrawn	80
RULE ABSOLUTE	67
RULE DISCHARGED	29
PARTLY ALLOWED AND PARTLY DISMISSED	29
DELAY CONDONATED/REJECTED.	29
Transfer to other court	11

SARVADHARM SAMBHAV SHIKSHAN PRASARAK MANDAL KENDRA BK THROUGH SECRETARY v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-08-14)
SARVADHARM SAMABHAV SHIKSHAN PRASARAK MANDAL KENDRA BK THROUGH SECRETARY v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-08-14)
VASANTRAO NAIK MARATHWADA KRUSHI UNIVERSITY, PARBHANI, THROUGH ITS REGISTRAR AND ANOTHER v. GANESH DNYANESHWAR KUTE AND OTHERS — Bombay High Court (2024-07-12)
THE UNION OF INDIA THROUG THE SECRETARY MINISTRY OF HOME AFFAIRS v. TRIVENIBAI GANPATRAO HOLIKAR DIED THROUGH LRS ASHOK GANPATRAO HOLIKAR AND OTHERS — Bombay High Court (2024-04-25)
THE UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF HOME AFFAIRS v. TRIVENIBAI GANPATRAO HOLIKAR DIED THROUGH LRS ASHOK GANPATRAO HOLIKAR AND OTHERS — Bombay High Court (2024-02-22)
THE VICE CHANCELLOR MAHARASHTRA STATE ELIGIBILITY TEST MH SET THROUGH ITS REGISTRAR AND ANOTHER v. ANUSAYA NARSINGH KHADKE AND OTHERS — Bombay High Court (2024-01-11)
PAVAN DHUMA JADHAV v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2023-12-14)
SHANTILAL DEVSING RATHOD v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2023-12-14)
RAMESH MANGILAL LAKHARA v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2023-12-14)
PUNAMCHAND RAYSING CHAVHAN v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2023-12-14)