RAVINDRA V. GHUGE, R. M. JOSHI

1,328 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• ADV BAPUSAHEB VITHALRAO JADHAV v. THE STATE OF MAHARASHTRA THROUGH RURAL DEVELOPMENT DEPT AND OTHERS — Bombay High Court (2025-02-06)
• THE STATE OF MAHARASHTRA THR PRINCIPAL SECRETARY REVENUE AND FOREST DEPARTMENT MAHARASHTRA STATE v. JYOTI RAJARAM PAWAR — Bombay High Court (2024-10-03)
• NAVIN SHAMRAO RATHOD v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIAL SECRETARY AND OTHERS — Bombay High Court (2024-08-09)
• SUSHIL ANIL CHAVAN v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2024-08-09)
• PANDURANG SHANKARRAO BORGAONKAR v. UJWALABAI VIJAY CHAVAN AND ORS — Bombay High Court (2024-08-01)
• PAIKRAO PRADNYA MADHUKAR v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2024-08-01)
• M.S.E.T. THR ITS CHAIRMAN AND MANAGING DIRECTOR v. AMOL GOVINDSING MAHER AND OTHERS — Bombay High Court (2024-08-01)
• EMPLOYEES PRO FUNDS ORGANISATION THROUGH THE REGIONAL P.F. COMMISSIONER-I NASHIK v. M/S JAIN IRRIGATION SYSTEMS LTD THROUGH ITS VICE PRESIDENT CHANDRAKANT SUDHAKAR NAIK — Bombay High Court (2024-07-26)
• AKHIL AHEMAD JAMIL AHEMAD KAZI THROUGH GPA HASHMI SAAD AKHIL AHMED AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2024-07-12)
• M.S.E.T. THR ITS CHAIRMAN AND MANAGING DIRECTOR v. AMOL GOVINDSING MAHER AND OTHERS — Bombay High Court (2024-07-12)