RAVINDRA V. GHUGE, NEERAJ P. DHOTE

45 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• DILIP RAGHUTTAMRAO MORE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-21)
• RAMCHANDRA BABURAO PAWAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-21)
• ASHOK BABASAHEB NAVTHAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-21)
• MOHD SAMEER MOHD SALIM AND OTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-21)
• ROHIT SUNIL DEDE AND OTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-21)
• DINESH SURESH BEDSE AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-21)
• DR. SURENDRA WASUDEO BHIVGADE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-21)
• SITARAM GHISULAL UPADHY v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-03-21)
• APPA MADHUKAR BORSE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-21)
• KAZI MUSAWEER AHEMED v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-21)