RAVINDRA V. GHUGE, GAUTAM ASHWIN ANKHAD

76 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MILIND SAKHARAM MUNDEKAR v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-08-04)
• MUTHOOT FINCORP LIMITED THROUGH RAJESH SWAMINATH YADAV v. ASST INSPECTOR OF POLICE AND ANR — Bombay High Court (2025-08-01)
• BAJRANG MAHADEV SHINGADE v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-07-31)
• YASMIN DILAWAR HAWA v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-07-30)
• IBRAHIM KHAJA QURESHI v. THE ASST COMMISSIONER OF POLICE AND ANR — Bombay High Court (2025-07-30)
• NIHAL SAEED ALWARE AND ORS v. STATE OF MAHARASHTRA — Bombay High Court (2025-07-28)
• PINTU PANNU CHAVAN v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-07-25)
• SURENDRA BHAGWAN SHITOLE v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-07-24)
• MEERA HANMANT KAMBLE AND ANR v. THE SENIOR INSPECTOR OF POLICE AND ANR — Bombay High Court (2025-07-23)
• SAYANNA RAMRAO SHAGALOLU v. THE MUNICIPAL CORPORATION FOR GREATER MUMBAI AND ANR. — Bombay High Court (2025-07-23)