RAVINDRA V. GHUGE

209 recorded High Court judgment(s) · 2015–2025

Courts

Bombay High Court

209

DISPOSED OFF	167
DISMISSED	21
Withdrawn	14
Disposed off/Dismissed for default	3
RULE DISCHARGED	2
Dismissed/Rule Discharged	1
Admitted/Allowed/Granted/Rule Absolute	1

PRAJA SHIKSHAN MANDAL THROUGH ITS PRESIDENT PRAJAPATI S/O DEVIDAS GAIKWAD v. SHRI RANJITSING DEOL THE SECRETARY SCHOOL EDUCATION AND SPORTS DEPARTMENT MANTRALAYA — Bombay High Court (2025-10-17)
SHARAD RAMDAS MALI v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2025-10-17)
SANDIP JIVANLAL MUNDADA v. MUNICIPAL CORPORATION THROUGH COMMISSIONER AND OTHERS — Bombay High Court (2025-10-17)
SUBHASH UDDHAVRAO RATHOD v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2025-10-17)
OSMANABAD JANTA SAHAKARI BANK LTD THROUGH ITS AUTHORIZED OFFICER v. THE COLLECTOR DISTRICT MAGISTRATE AND OTHERS — Bombay High Court (2025-10-17)
SANDEEP PANDITRAO JADHAV v. THE STATE OF MAHARASHTRA THROUGH PUBLIC HEALTH AND FAMILY WELFARE DEPT AND OTHERS — Bombay High Court (2025-10-17)
DEVENDRA DAGADU SHINDE THROUGH NATURAL GUARDIAN FATHER DAGADU TOTARAM SHINDE v. SACHIN JADHAV AND ANOTHER — Bombay High Court (2025-10-17)
THE BHARAT SANCHAR NIGAM LTD., THR ITS CHAIRMAN AND M.D. NEW DELHI AND OTHERS v. SUNIL BALIRAM SURYAWANSHI — Bombay High Court (2025-10-17)
MUKESH RAJESH BHATT v. THE TRANSPORT COMMISSIONER AND OTHERS — Bombay High Court (2025-10-17)
UNNATI D/O NARENDRAKUMAR THAKUR THROUGH GUARDIAN NARENDRA SHESHRAO THAKUR v. SACHIN JADHAV AND ANOTHER — Bombay High Court (2025-10-17)