RAVINDRA V. GHUGE, B. U. DEBADWAR

537 recorded High Court judgment(s) · 2020–2021

Courts

Bombay High Court

537

DISPOSED OFF	346
Withdrawn	83
DISMISSED	32
APPLICATION ALLOWED	25
Admitted/Allowed/Granted/Rule Absolute	20
DELAY CONDONATED/REJECTED.	6
PARTLY ALLOWED AND PARTLY DISMISSED	5
RULE DISCHARGED	5

DNYANESHWAR VYANKATRAO KATEKOR v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-06-10)
ZUBIR KHAN SHABBIR KHAN (C-35833) v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-06-10)
SHERKHAN MIRBAJKHAN PATHAN (C-8455) v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-06-10)
HABIB ISMAIL RAJKOTWALA AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-06-10)
SHAIKH MAIMOONA W/O. SHAIKH YUSUF v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2021-06-10)
AVDHUT @ RAHUL BALU GIRI C-8769 v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-06-07)
SUBHASH SHANKERAPPA SATBHAI v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-06-07)
RAJU RAGHUNATH DABHADE (C-8498) v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-06-07)
SUDAM @ RAHUL KANIRAM JADHAV C-8959 v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-06-07)
BALAJI @ BALU BALIRAM SOLANKE (C-8589) v. THE STATE OF MAHARASHTRA — Bombay High Court (2021-06-07)