LexRAVINDRA V. GHUGE, ANIL L. PANSARE
997 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 997 |
Disposal nature
| DISPOSED OFF | 854 |
| DISMISSED | 139 |
| RULE ABSOLUTE | 3 |
| Rejected at Admission stage | 1 |
Recent judgments
- GOVIND SHANKAR PATIL THROUGH GPA JITENDRAKUMAR GOVIND PATEL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-07-28)
- RAM ABARAO PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-07-28)
- NITIN VASANTRAO MAHAJAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-07-28)
- NITIN TULSIRAM SURYWANSHI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-07-28)
- SUNIL PRATAP THAKUR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-07-28)
- MINAKSHI YASHWANT DESHMUKH v. THE STATE OF MAHARASHTRA THROUGH SECRETARY DEPARTMENT OF EDUCATION AND OTHERS — Bombay High Court (2022-07-21)
- SHARADCHANDRA PANDITRAO BORSE v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2022-07-21)
- RAJARAM BABULAL WADEKAR v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2022-07-21)
- SHIVAJI VEDU TILEKAR v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2022-07-21)
- PRATIBHA SHANTARAM WADILE v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND ANOTHER — Bombay High Court (2022-07-21)