LexRAVINDRA NATH KAKKAR,VIPIN SINHA
23 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 23 |
Disposal nature
| Disposed off/Decided on merits | 19 |
| Dismissed on merits | 3 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- SHAQEEL AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-07-17)
- JHANKAR SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2018-07-17)
- AFRIN AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-07-17)
- SARASWATI YADAV v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-07-17)
- PINTU AND 6 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-07-17)
- RAM HAUSHILA YADAV AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-07-17)
- SUBHASH AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-07-17)
- NIRMALA DEVI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-07-17)
- AKSHAY KUMAR JAMES AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-07-17)
- TAVASSUM BEGUM AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-07-17)