LexRAVINDRA NATH KAKKAR,B.K. NARAYANA
1,493 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1493 |
Disposal nature
| Disposed off/Decided on merits | 1358 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 51 |
| Allowed/Partly Allowed on merits | 44 |
| Dismissed on merits | 28 |
| (unspecified) | 7 |
| Reference Disposed off | 5 |
Recent judgments
- DESHRAJ SINGH v. State of U.P. AND 8 OTHERS — Allahabad High Court (2018-10-29)
- SONU RIZWI ALIAS SHARAF ZAMIN RIZVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-27)
- DEVENDRA SAH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- ANURAG SAHU AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- SHIV SWAROOP v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- AYOOB @ EYOOV AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- MOHAN PRATAP AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- SAYDA AND 3 OTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-27)
- GULABDHAR AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-27)
- SANTOSH KUMAR JAISWAL @ SANTOSH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)