RAVINDRA MAITHANI, . SIDDHARTHA SAH
50 recorded High Court judgment(s) · 2024–2026
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| Uttarakhand High Court | 50 |
Disposal nature
| DISPOSED | 16 |
| ALLOWED | 16 |
| DISMISSED | 9 |
| DISMISSED AS WITHDRAWN | 4 |
| DISMISSED IN DEFAULT | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
| CLOSED | 1 |
Recent judgments
- SUDARSHAN GUPTA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-03)
- ROSHAN LAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-02)
- GULAM MUSTAFA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-27)
- SUNIL KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-26)
- ROHAN KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-26)
- RAEES v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-26)
- NAVEEN SINGH KHADAYAT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-25)
- LALIT KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-25)
- ZABIR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-20)
- MITTHAN LAL SHAH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-20)
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