RAVINDRA MAITHANI, . ALOK KUMAR VERMA
22 recorded High Court judgment(s) · 2020–2025
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 22 |
Disposal nature
| ALLOWED | 10 |
| DISPOSED | 6 |
| PARTLY ALLOWED | 3 |
| DISMISSED | 3 |
Recent judgments
- BIJENDRA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-02-14)
- NITIN RANA v. STATE OF UTTARAKHAND AND ANOTHER — Uttarakhand High Court (2025-02-14)
- YUNUS v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-02-14)
- LOKENDRA @ LADDAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-01-10)
- SONU KUMAR v. THE STATE OF UTTARAKHAND — Uttarakhand High Court (2025-01-10)
- SUDAMA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-01-10)
- IN THE MATTER OF CAPITAL PUNISHMENT AWARDED TO KULDEEP v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-07-26)
- ARUN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-07-26)
- KULDEEP v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-07-26)
- RAHUL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-07-26)
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