LexRAVINDRA MAITHANI
17,564 recorded High Court judgment(s) · 2008–2026
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 17564 |
Disposal nature
| ALLOWED | 6603 |
| DISMISSED | 2953 |
| DISPOSED | 2675 |
| GRANTED | 1931 |
| DISMISSED AS WITHDRAWN | 1773 |
| DISMISSED IN DEFAULT | 659 |
| REJECTED | 471 |
| DISMISSED AS INFRUCTUOUS | 407 |
Recent judgments
- MOHD HASAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-05)
- SUBHASH CHARLES v. UNITED INSURANCE CO. LTD. — Uttarakhand High Court (2026-05-30)
- SANGAT SINGH ALIAS SANGI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-29)
- GOPAL SINGH BISHT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-29)
- RAJESHWARI DEVI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-29)
- TAHIRA KHATOON ALIAS CHHOTI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-05-22)
- UNITED INDIA INSURANCE CO.LTD v. SMT. NAMITA DUBEY — Uttarakhand High Court (2026-05-21)
- PRAVEEN SAINI v. HONBLE HIGH COURT OF UTTARAKHAND — Uttarakhand High Court (2026-05-21)
- YASHPAL v. DHARAMPAL — Uttarakhand High Court (2026-05-21)
- NAVNEET KUMAR PANDEY v. ALMORA URBAN COOPERATIVE BANK LTD — Uttarakhand High Court (2026-05-21)