RAVINDRA MADHUSUDAN JOSHI

209 recorded High Court judgment(s) · 2025–2025

Courts

Bombay High Court

209

ALLOWED	81
DISMISSED	61
DISPOSED OFF	28
DISMISSED AS WITHDRAWN	23
C.A. Disposed off	8
DISMISSED FOR NON-PROSECUTION/DEFAULT	4
PARTLY ALLOWED	2
RULE DISCHARGED	1

ONKAR S/O KHANU JAMUNKAR v. RAMESH S/O PANDURANG DHANDEKAR AND ANOTHER — Bombay High Court (2025-07-17)
PARASRAM AUSHADHALAYA THR. MANAGING TRUSTEE, SHRI. VINAY S/O RAMESHWAR UGHADE v. PRALHAD NATHUJI SHENDE AND OTHERS — Bombay High Court (2025-07-17)
PARASRAM AUSHADHALAYA THR. MANAGING TRUSTEE, SHRI. VINAY S/O RAMESHWAR UGHADE v. PRALHAD NATHUJI SHENDE AND OTHERS — Bombay High Court (2025-07-17)
PARASRAM AUSHADHALAYA THR. MANAGING TRUSTEE, SHRI. VINAY S/O RAMESHWAR UGHADE v. PRALHAD NATHUJI SHENDE AND OTHERS — Bombay High Court (2025-07-17)
KISAN S/O RAJARAM SINGANAPURE AND OTHERS v. VITTHAL RUKHMAI DEOSTHAN KONDHALI , NAGPUR AND OTHERS — Bombay High Court (2025-07-15)
LOKAYAT MAGASWARGIYA SHIKSHAN PRASARAK MANDAL, KELJARA (WARTHI) THR. SECY. KISHOR BHAGAT AND ANR. v. SANGEETA VASANTRAO YENORKAR (SANGEETA PRAKASH DHANJODE) AND ANR. — Bombay High Court (2025-07-15)
THAWARDAS S/O BINOOMAL LALWANI v. SMT. CHANDRABHAGA W/O MADHUKAR TEMBHARE NAD OTHERS — Bombay High Court (2025-07-15)
TIKARAM NAMDEORAO SHELOKAR v. YAVATMAL ZILLA PARISHAD KARMACHARI, SAHAKARI PAT SANSTHA LTD., THR. G. M., VASANT S. RATHOD AND ORS — Bombay High Court (2025-07-15)
MRS. ARCHANA VIJAY PAWAR v. THE PRESIDING OFFICER SCHOOL TRIBUNAL, NAGPUR AND OTHERS — Bombay High Court (2025-07-14)
DEEPAK SUNDARLAL MURARKA v. M/S. HARJIMAL ONKARMAL, THR. PARTNERS, MR. MAYUR S/O. GOPAL MURARKA AND OTHERS — Bombay High Court (2025-07-14)