RAVINDRA KUMAR AGRAWAL
8,639 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 8639 |
Disposal nature
| DISPOSED OFF | 4533 |
| DISMISSED | 1237 |
| ALLOWED | 1068 |
| WITHDRAWN | 897 |
| REJECTED | 349 |
| PARTLY ALLOWED | 312 |
| INFRUCTUOUS | 122 |
| NON PROSECUTION | 59 |
Recent judgments
- SHRI DEVENDRA KUMAR SAO v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- TANUBHA THAIGARAJAN v. JONATHAN RICHARD THAIGARAJAN — Chhattisgarh High Court (2026-05-14)
- Lalman Singh Netam v. The State Of Chhattisgarh — Chhattisgarh High Court (2026-05-14)
- AMIT NEBHANI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- ANIL TUTEJA v. CENTRAL BUREAU OF INVESTIGATION — Chhattisgarh High Court (2026-05-14)
- Ramu Ram Sahu and Ors. v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2026-05-14)
- RATAN JAIN v. SANDEEP KOTADIYA — Chhattisgarh High Court (2026-05-14)
- RAMESH KUMAR JAIN v. ASHISH — Chhattisgarh High Court (2026-05-14)
- GURUCHARAN SINGH HORA v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- ANIL TUTEJA v. CENTRAL BUREAU OF INVESTIGATION — Chhattisgarh High Court (2026-05-14)
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