RAVINDER DUDEJA, . YASHWANT VARMA

423 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• M/S BLUE STAR TRADING CO v. PRINCIPAL COMMISSIONER GST & ANR. — Delhi High Court (2024-11-08)
• BIJENDER SINGH v. LAND ACQUISITION COLLECTOR / ADM & ANR — Delhi High Court (2024-11-08)
• M/S KHUSHI MEDIA v. UNION OF INDIA & ANR. — Delhi High Court (2024-11-07)
• M/S H S TRADERS v. PRINCIPAL COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX, EAST DELHI — Delhi High Court (2024-11-07)
• OM PRAKASH SINGHAL SOLE PROPRIETOR OF M/S BABU RAM OM PRAKASH v. M/S EMAMI LIMITED — Delhi High Court (2024-11-06)
• KAMLESH KUMAR GUPTA v. NDMC — Delhi High Court (2024-11-06)
• RAM SHAH v. NEW-DELHI MUNCIPAL COUNCIL AND ORS — Delhi High Court (2024-11-06)
• SESAME WORKSHOP INITIATIVES (INDIA) PRIVATE LIMITED v. GOVERNMENT OF NCT OF DELHI & ANR. — Delhi High Court (2024-11-06)
• M/S JAI SHRI BANKE BIHARI TRADERS v. UNION OF INDIA & ORS. — Delhi High Court (2024-11-06)
• KAMLA DEVI v. NEW-DELHI MUNCIPAL COUNCIL AND ORS — Delhi High Court (2024-11-05)