RAVINDER DUDEJA

1,705 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• LALU PRASAD YADAV v. CENTRAL BUREAU OF INVESTIGATION — Delhi High Court (2026-03-24)
• VIKAS YADAV v. THE STATE NCT OF DELHI THROUGH SECRETARY & ORS. — Delhi High Court (2026-02-11)
• REENA GROVER v. SH. RAMESH GROVER & ORS. — Delhi High Court (2026-02-09)
• MRS ASHA BHATIA v. STATE GOVT OF NCT OF DELHI & ORS. — Delhi High Court (2026-02-05)
• AMIT AGGARWAL v. DIRECTORATE OF ENFORCEMENT — Delhi High Court (2026-01-29)
• SOHAIL MALIK v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2026-01-13)
• SHOBHIT AGGARWAL v. STATE GOVT. OF NCT OF DELHI — Delhi High Court (2026-01-06)
• VISHAL VEERSINGH SUKHANI v. STATE NCT OF DELHI — Delhi High Court (2026-01-06)
• DALIP DALAL v. STATE GOVT. OF NCT OF DELHI — Delhi High Court (2026-01-06)
• SH. VIMAL GHAI v. SH. M. P. SHARMA — Delhi High Court (2026-01-05)