LexRAVI V.HOSMANI,N.K.SUDHINDRARAO
31 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 31 |
Disposal nature
| DISMISSED | 11 |
| Partly Allowed | 10 |
| REJECTED | 6 |
| ALLOWED | 2 |
| DISPOSED | 1 |
| Abated | 1 |
Recent judgments
- STATE OF KARNATAKA v. BASAVARAJ MAHADEVAPPA TIDI — Karnataka High Court (2021-01-22)
- R RAMESHSINGH S/O. BALAJISINGH RAJAPUT v. BABUSINGH S/O. THAKURSINGH RAJAPUT — Karnataka High Court (2020-10-22)
- BABUSINGH S/O TAKURSINGH RAJAPUT, v. SITABAI W/O NARAYANSINGH RAJAPUT, — Karnataka High Court (2020-10-22)
- SITABAI W/O NARAYANSINGH RAJAPUT, v. BABUSINGH S/O TAKURSINGH RAJAPUT, — Karnataka High Court (2020-10-22)
- YALLAVVA W/O. VENKAT SINGH RAJAPUT v. BABUSINGH S/O. THAKURSINGH RAJAPUT — Karnataka High Court (2020-10-22)
- HEMANTA S/O VEERAPPA ARKASALI @ LAMANI, v. BASAVARAJ S/O VEERAPPA ARKASALI @ LAMANI, — Karnataka High Court (2020-10-21)
- STATE OF KARNATAKA, v. SHAMBU DARGU HASLAR, — Karnataka High Court (2020-10-21)
- DR. PRAFULLA R. HEDE v. M/S DURGA METAL PROFILE — Karnataka High Court (2020-10-20)
- SHIVAPPA PARAPPA HUCHAGOUDAR v. BABU PARAPPA HUCHAGOUDAR — Karnataka High Court (2020-10-20)
- STATE OF KARNATAKA, v. HASSAIN BASHA S/O HUSSAIN SAB — Karnataka High Court (2020-10-20)