RAVI V.HOSMANI,B.A.PATIL

68 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• SUMITRA W/O BHIMANAGOUDA PATIL, v. SIDDAVVA W/O MAHADEVAPPA AGADI, — Karnataka High Court (2021-01-08)
• THE DIVISIONAL CONTROLLER NEKRTC v. RATHNA W/O SHARANAPPA NILOGAL — Karnataka High Court (2020-12-23)
• THE SENIOR DIVISIONAL MANAGER v. SMT.PATREVVA W/O SHIVANAND KOTTAL — Karnataka High Court (2020-12-23)
• SMT.RATHNA W/O SHARANAPPA NILOGAL v. VEERAYYA S/O CHANNABASAYYA HIREMATH — Karnataka High Court (2020-12-23)
• BASAVARAJ S/OP LAKKAPPA BIDARI v. BASAPPA S/O SHANKREPPA HOSAMANI — Karnataka High Court (2020-12-23)
• SANTHOSH M.ONKAR S/O MADHAVACHARYA ONKAR v. VENKATESH NAIK S/O MANGYA NAIK — Karnataka High Court (2020-12-23)
• THE ORIENTAL INSURANCE CO. LTD., v. LAXMAN S/O SIDDAPPA HOTTENNAVAR — Karnataka High Court (2020-12-23)
• GIRIJADEVI W/O MANIRAM JATAV v. DR. SHRIDHAR R PAI — Karnataka High Court (2020-12-23)
• SMT.BHAGYASHREE W/O.SATAPPA HADAKAR v. SHRI.BALAPPA S/O.SHIVARAI HADAKAR — Karnataka High Court (2020-12-22)
• SMT.PARIYAL W/O LALUSAHEB MULTANI v. SHRI.BABASAB S/O JYOTIBA BHOSALE — Karnataka High Court (2020-12-22)