LexRAVI V HOSMANI
3,863 recorded High Court judgment(s) · 2013–2026
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 3863 |
Disposal nature
| DISMISSED | 1490 |
| Dismissed for Non-Prosecution | 736 |
| DISPOSED | 628 |
| Partly Allowed | 460 |
| ALLOWED | 330 |
| Abated | 131 |
| ALLOWED AND REMANDED | 48 |
| Dismissal for Non Compliance of Office Objections | 26 |
Recent judgments
- M/S AKON INC v. STATE OF KARNATAKA — Karnataka High Court (2026-06-04)
- SRI V RAVIKUMAR v. STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
- SRI V RAVIKUMAR v. STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
- SMT VARIJA v. STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
- SRI A B MALLESHAPPA v. SMT JYOTHI — Karnataka High Court (2026-06-03)
- GANESH GOWDA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
- SHAKTHI DIKSHIT v. STATE OF KARNATAKA — Karnataka High Court (2026-06-02)
- SRINIVASAN K v. THE STATE BY — Karnataka High Court (2026-06-02)
- SRI R S VINAY v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-02)
- PRATHAP REDDY. S v. STATE OF KARNATAKA — Karnataka High Court (2026-06-02)