RAVI V.HOSMANI

2,692 recorded High Court judgment(s) · 2010–2026

Courts

Karnataka High Court

2692

DISMISSED	1056
DISPOSED	579
ALLOWED	456
Partly Allowed	401
Dismissed for Non-Prosecution	126
ALLOWED AND REMANDED	38
Abated	27
REJECTED	5

NATIONAL INSURANCE CO., LTD., v. DURGAMMA ISHWAR NAIK — Karnataka High Court (2026-04-30)
RATNAVVA W/O. THIMMANNA BANDIWADDAR v. ALLADDIN S/O. MOHAMMADSAB BISTI — Karnataka High Court (2026-04-24)
RAMANAGOUDA v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2026-04-22)
UMA D/O SURESH @ BASAVARAJ SALAGUNDI v. BHAGYASHRI D/O SHIVANAGOUDA BIRADAR — Karnataka High Court (2026-04-21)
SUSHILA W/O BHARMAPPA MALLAPUR v. SHIVANAND S/O YALLAPPA DAYENNAVAR — Karnataka High Court (2026-04-02)
SMT MANGALA GOWRI W/O SURESH M. v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-23)
SINDHURU LAXMAN KOLLI SAKANIKEDARARU HAGU v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-23)
VIJAY M.P KOLI SANKANIKEDARARU HAGU v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-23)
HINDULIDA SAMAJADA ABHIVRUDDI VIDYAVARDAK SANGA (R) GIRIYAL v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-22)
PRABHAKAR S/O HANUMANTAPPA DODDAKURUBAR v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-22)