LexRAVI RANJAN,. VIKASH JAIN
45 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 45 |
Disposal nature
| DISPOSED | 29 |
| WITHDRAWN | 8 |
| CONVERTED | 3 |
| DISMISSED | 3 |
| ALLOWED | 2 |
Recent judgments
- Ram Bhajan Prasad Yadav and Ors v. The State Of Bihar and Ors — Patna High Court (2017-12-06)
- Md. Tabrej v. The State Of Bihar — Patna High Court (2017-08-09)
- Parshuram Rai and Anr v. The State Of Bihar and Ors — Patna High Court (2017-07-14)
- Dr. Ratanmani Keshri v. The State Of Bihar Through The Chief Secretary, Patna Bihar and Ors — Patna High Court (2017-06-28)
- Ajay Kumar Singh v. The Union Of India and Ors — Patna High Court (2017-06-28)
- Rabiya Khatoon v. The State Of Bihar and Ors — Patna High Court (2017-05-25)
- Shiv Jatan Pandey and Ors v. The State Of Bihar Through The Chief Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2017-05-19)
- Uman Singh @ Umang Singh v. The State Of Bihar Through The Secretary, Ministry Of Home, Government Of Bihar, Patna and Ors — Patna High Court (2017-05-19)
- Chandan Kumar Yadav v. The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Patna and Ors — Patna High Court (2017-05-19)
- Raghunath Sahani v. The State Of Bihar Through The Chief Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2017-05-19)