RAVI RANJAN,. SURINDER GUPTA

92 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• C.S. ATWAL v. COMMISSIONER OF INCOME TAX LUDHIANA AND ANR.( MAIN DISPOSED OF 22.7.15) — Punjab & Haryana High Court (2015-07-22)
• HARJIT SINGH v. INCOME TAX SETTLEMENT COMMISSION KOLKATA BENCH AND ORS — Punjab & Haryana High Court (2015-04-24)
• KESAR SINGH v. INCOME TAX SETTLEMENT COMMISSION KOLKATA BENCH AND ORS — Punjab & Haryana High Court (2015-04-24)
• COMMISSIONER OF INCOME TAX-1 v. M/S EASTMAN INTERNATIONAL — Punjab & Haryana High Court (2014-12-18)
• ALBATROSS SHIPPING LTD. v. COMMISSIONER OF CUSTOMS ICD LDH. & ORS. — Punjab & Haryana High Court (2014-09-24)
• M/S A.G. OILS LTD v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-09-23)
• DUNAR FOODS LTD v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-09-22)
• CANTONMENT BOARD JALANDHAR CANTT. v. PUNJAB STATE POWER CORPORATION LTD AND ORS — Punjab & Haryana High Court (2014-09-19)
• HARYANA STATE COOP SUPPLY & MARKETING FD v. COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2014-09-19)
• SUKHJIT SINGH v. CIT, AAYAKAR BHAWAN SEC 17 CHD — Punjab & Haryana High Court (2014-09-18)