RAVI RANJAN,. S.S. SARON

340 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• JAI SINGH & ANR v. STATE OF HARYANA ETC — Punjab & Haryana High Court (2015-08-21)
• DALIP SINGH & ORS v. DIRECTOR CONSOLIDATION HARYANA AND ANR — Punjab & Haryana High Court (2015-08-05)
• NAIK JAGMOHAN v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2015-05-18)
• BHUINDER SINGH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2015-05-18)
• SHINGARA SINGH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2015-05-18)
• AJAY KUMAR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2015-05-18)
• UNION OF INDIA & ORS v. ASHOK KUMAR & ANR — Punjab & Haryana High Court (2015-03-02)
• UNION OF INDIA & ORS v. VINOD KUMAR & ANR — Punjab & Haryana High Court (2015-03-02)
• UNION OF INDIA & ORS v. SETH PAL & ANR — Punjab & Haryana High Court (2015-03-02)
• COURT ON ITS OWN MOTION v. SECRETARY-CUM-DIRECTOR GENERAL, DEPTT. OF POSTS — Punjab & Haryana High Court (2015-03-02)