RAVI RANJAN,. S. KUMAR

111 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• Md. Breejish Alam v. The State Of Bihar Through The Principal Secretary, Department Of Home, Government Of Bihar, Patna — Patna High Court (2017-12-19)
• Nandan Kumar v. The State Of Bihar Through The Principal Secretary, Department Of Home, Government Of Bihar, Patna — Patna High Court (2017-12-18)
• Ignatius Henry v. Sylvie Daniel — Patna High Court (2017-12-18)
• HIRA PD. PANDEY v. The State of Bihar and Ors. — Patna High Court (2017-12-18)
• Smt. Archana Deep @ Archana Dip v. Sri Manoj Kumar — Patna High Court (2017-12-15)
• GANGA RAI and ORS v. STATE OF BIHAR — Patna High Court (2017-12-14)
• Hardeo Rai v. The State Of Bihar Through The Chief Secretary Government Of Bihar At Patna and Ors — Patna High Court (2017-12-13)
• Sadhu Singh @ Sadhu Saran Singh v. The State Of Bihar Through Chief Secretary, Bihar Patna and Ors — Patna High Court (2017-12-13)
• Smt. Tabassum v. Mohammad Tausif Raza — Patna High Court (2017-12-06)
• Manoranjan Kumar v. Rajendra Agriculture University and Ors — Patna High Court (2017-12-06)