RAVI RANJAN,. RAMESH KUMAR DATTA

109 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• RAM BILAS RAI @ R.B.SINGH andORS v. DEVENDRA RAI and ORS — Patna High Court (2016-12-21)
• BABA BHOOTNATH CHARITABLE TRUS v. STATE — Patna High Court (2016-11-23)
• SMT. BABITA KUMARI v. RAMESH KUMAR — Patna High Court (2016-04-27)
• THE STATE OF BIHAR and ORS v. JITENDRA KUMAR SINGH — Patna High Court (2016-03-30)
• Seema Devi v. Sunil Kumar Chaudhary — Patna High Court (2015-07-01)
• MOHAMMAD AFZAL @ RAJU v. ZARINA KHATOON — Patna High Court (2015-06-24)
• RANVIR KUMAR CHOUDHARY v. SMT. SUSHMIT SUMAN — Patna High Court (2015-05-22)
• DHANANJAY KUMAR v. THE STATE OF BIHAR and ORS — Patna High Court (2014-12-19)
• KATIHAR DISTRICT CENTRAL COOPE v. COMMISSIONER OF INCOME TAX,BHA — Patna High Court (2014-12-19)
• LINKWELL TELESYSTEMS PVT.LTD. v. COMMISSIONER OF COMMERCIAL TAX — Patna High Court (2014-12-19)