RAVI RANJAN,. PRAKASH CHANDRA JAISWAL

63 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• ASHOK PRASAD SAH @ASHOK PRASAD v. The State Of Bihar — Patna High Court (2018-06-20)
• Bitiya Hembrum v. The State Of Bihar — Patna High Court (2018-05-04)
• Bimlesh Singh @ Karu Singh v. The State Of Bihar — Patna High Court (2018-05-04)
• Shyam Yadav v. The State Of Bihar — Patna High Court (2018-05-04)
• Popis Yadav v. The State Of Bihar — Patna High Court (2018-05-04)
• Kuldeep Singh and Anr. v. The State Of Bihar — Patna High Court (2018-05-04)
• Ganesh Singh v. The State Of Bihar — Patna High Court (2018-05-04)
• Sanjeev Kumar @ Sitaram Singh v. Sangeeta Devi and Ors — Patna High Court (2018-04-18)
• Ram Binay Sharma v. The State Of Bihar Through The Secretary Ministry Of Home, Government Of Bihar, Patna and Ors — Patna High Court (2018-04-18)
• Parma Kurmi v. The State Of Bihar Through The Principal Secretary, Department Of Home, Bihar, Patna Mr. Amir Subh — Patna High Court (2018-04-13)