LexRAVI RANJAN
18,663 recorded High Court judgment(s) · 2011–2025
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 9685 |
| Patna High Court | 8978 |
Disposal nature
| DISMISSED | 4994 |
| DISPOSED OF | 4655 |
| BAIL GRANTED | 2876 |
| DISPOSED | 2859 |
| ALLOWED | 2093 |
| WITHDRAWN | 841 |
| D.F.D. FOR NON APPEARANCE | 331 |
| REJECTED | 9 |
Recent judgments
- UNION OF INDIA AND OTHERS v. EX SEP SUKHDEV SINGH AND ANOTHER — Punjab & Haryana High Court (2025-01-14)
- PANKAJ BATHLA v. STATE OF HARYANA — Punjab & Haryana High Court (2022-04-25)
- PANKAJ BATHIA v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2022-04-25)
- AKIB v. AYB & ORS — Punjab & Haryana High Court (2022-04-08)
- BAJAJ ALLIANZ INSURANCE CO. LTD. v. MEENA DEVI AND OTHERS — Punjab & Haryana High Court (2022-03-25)
- PANJAB SINGH v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2022-01-25)
- RAKESH KUMAR @ VICKY v. STATE OF PUNJAB — Punjab & Haryana High Court (2020-08-14)
- GULZAR SINGH v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2020-03-13)
- SARAVJEET SINGH @ SARABJEET SINGH v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2020-03-06)
- SATPAL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2020-03-05)