LexRAVI RANJAN
62 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 62 |
Disposal nature
| DISPOSED | 26 |
| WITHDRAWN | 17 |
| DISMISSED | 13 |
| D.F.D. FOR NON APPEARANCE | 4 |
| ALLOWED | 2 |
Recent judgments
- Amod Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2016-10-28)
- Nitish Kumar v. The Union Of India and Ors — Patna High Court (2016-10-28)
- The Indian Bank and Ors v. Kaushal Kishore Thakur — Patna High Court (2016-10-28)
- M/s Gurukul v. The Commissioner Of Income Tax Exemptions and Ors — Patna High Court (2016-10-27)
- M/s Tirupati Homes Pvt. Ltd. v. The Municipal Building Tribunal and Ors — Patna High Court (2016-10-27)
- M/s Gurukul v. The Commissioner Of Income Tax Exemptions and Ors — Patna High Court (2016-10-27)
- Arun Kumar Thakur and Ors v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- Ramacast Limited v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- M/s Mahadev Enclave Pvt. Ltd. and Anr v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
- Arun Kumar Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2016-10-27)