LexRAVI RANJAN
171 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 171 |
Disposal nature
| DISPOSED | 64 |
| WITHDRAWN | 45 |
| DISMISSED | 40 |
| ALLOWED | 17 |
| D.F.D. FOR NON APPEARANCE | 4 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
Recent judgments
- BALESHWAR THAKUR and ANR v. THE STATE OF BIHAR and ORS — Patna High Court (2018-11-01)
- HARISHANKAR PRASAD v. THE STATE OF BIAHR and ORS — Patna High Court (2018-11-01)
- Randhir Singh v. The State Of Bihar and Ors — Patna High Court (2018-11-01)
- Abdul Salam v. The State Of Bihar and Ors — Patna High Court (2018-08-30)
- Santosh Kumar v. The State Of Bihar and Ors — Patna High Court (2018-08-30)
- Dayanand Prasad Sinha And Company v. The State Of Bihar and Anr — Patna High Court (2018-08-30)
- Parmeshwar Sah and Ors v. The State Of Bihar and Ors — Patna High Court (2018-08-30)
- Murlidhar Prasad Saundik v. The State Of Bihar and Ors — Patna High Court (2018-08-30)
- Dr. Anjini Kumar Singh @ Anjini Kumar and Ors v. The State Of Bihar and Ors — Patna High Court (2018-08-30)
- Shamsul Hoda Khan v. The State Of Bihar Through The Principle Secretary Department Of Home and Ors — Patna High Court (2018-08-30)