RAVI R.TRIPATHI, . R.S.GARG

199 recorded High Court judgment(s) · 2005–2006

Courts

Gujarat High Court

199

35-ANY OTHER MODE @ ADM.STAGE	79
39-RULE DISCHARGED/DISMISSED @ FH	39
46-ANY OTHER MODE @ FH	34
38-RULE ABSOLUTE/ALLOWED @ FH	25
26-DISMISSED @ ADM.STAGE	19
42-RULE DISCHARGED @ FH	1
40-WITHDRAWN @ FH	1
33-CA DISPOSED OF	1

MAHAKALI SCRAP TRADERS v. O.L OF G.S.T.C. LTD. (UNIT MONOGRAM MILL) — Gujarat High Court (2006-08-24)
ABDULKHALIK AHMED PATEL v. SURAT MUNICIPAL CORPORATION — Gujarat High Court (2006-03-27)
PREMILABEN PANKAJKUMAR ALIAS LADHARAM SHETHIA THROUGH POA v. STATE OF GUJARAT — Gujarat High Court (2006-03-24)
RUBY COACH BUILDERS PVT. LTD., v. . — Gujarat High Court (2006-03-24)
AMIN TRADERS v. TEXTILE LABOUR ASSOCIATION — Gujarat High Court (2006-03-23)
GALAXY JANTA CINEMA v. STATE OF GUJARAT — Gujarat High Court (2006-03-22)
GUJARAT STATE TRANSPORT CORPN v. MOHMED S MAL — Gujarat High Court (2006-03-21)
RIAZ TRADERS v. STATE OF GUJARAT — Gujarat High Court (2006-03-21)
GUJARAT DYESTUFFS MANUFACTURERASSOCIATION v. STATE OF GUJARAT — Gujarat High Court (2006-03-21)
MAFATLAL INDUSTRIES LTD. v. LKP MERCHANT FINANCING LTD. — Gujarat High Court (2006-03-20)