LexRAVI R.TRIPATHI, . R.D.KOTHARI
60 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 60 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 30 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 14 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 5 |
| 46-ANY OTHER MODE @ FH | 4 |
| 26-DISMISSED @ ADM.STAGE | 3 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 2 |
| 44-PARTLY ALLOWED @ FH | 1 |
| (unspecified) | 1 |
Recent judgments
- HASMUKH UMIYASHANKAR JOSHI v. STATE OF GUJARAT — Gujarat High Court (2015-03-31)
- MAHENDRABHAI MELABHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2015-02-18)
- PATEL DAHYABHAI HARKHDAS v. STATE OF GUJARAT — Gujarat High Court (2015-02-12)
- ASHOK ADHAR PATIL v. STATE OF GUJARAT — Gujarat High Court (2015-02-09)
- BHOGILAL PRATHABHAI LABANA v. STATE OF GUJARAT — Gujarat High Court (2015-01-16)
- DAKSHIN GUJARAT VIJ COMPANY LTD. THROUGH MANAGING DIRECTOR v. AMARDEEP ASSOCIATION ,NAVSARI, — Gujarat High Court (2014-11-21)
- MOMIN VALIBHAI KAMALBHAI v. GUAJARAT STATE WAKF BOARD — Gujarat High Court (2014-05-01)
- SPECIAL SECRETARY v. EKTA DEVELOPERS — Gujarat High Court (2014-04-25)
- MOHANJI MANSANGJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2014-03-19)
- VALIMAMAD JAMALBHAI PIPALVADIA v. DEPUTY EXECUTIVE ENGINEER — Gujarat High Court (2014-01-15)