RAVI R.TRIPATHI, . N.V.ANJARIA

85 recorded High Court judgment(s) · 2012–2012

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	75
39-RULE DISCHARGED/DISMISSED @ FH	8
26-DISMISSED @ ADM.STAGE	1
46-ANY OTHER MODE @ FH	1

IDBI BANK LTD v. O L OF M/S ARM POLYMERS LTD (IN LIQUIDATION) — Gujarat High Court (2012-11-08)
METRO HOSPITAL & RESEARCH INSTITUTE v. O L OF MAYO HOSPITALS LTD (MHL) (IN LIQN) — Gujarat High Court (2012-11-08)
DENA BANK v. O L OF MAYO HOSPITALS LIMITED (IN LIQUIDATION) — Gujarat High Court (2012-11-08)
TAXTILE LABOUR ASSOCIATION v. O.L. OF M/S. RUSTOM MILLS LTD (IN LIQN) — Gujarat High Court (2012-11-07)
TEXTILE LABOUR ASSOCIATION v. O.L.OF ARBUDA MILLS LTD. — Gujarat High Court (2012-11-07)
ROSHAN MAGANLAL DESAI v. OFFICIAL LIQUIDATOR — Gujarat High Court (2012-11-06)
M/S SAMVID STEEL PVT LTD v. KROMA DYE STUFF -INDIA PVT LTD — Gujarat High Court (2012-11-02)
ANANDJIWALA AVANI MADHUKAR v. DIRECTOR OF TECHNICAL EDUCATIONAL (DELETED) — Gujarat High Court (2012-11-02)
REV. PRAKASH MATHIAS SINGHADA SINCE DECEASED v. BOMBAY DIOCESAN TRUST ASSO. PVT.LTD. — Gujarat High Court (2012-11-02)
GLORY SHIP MANAGEMENT PVT. LTD. v. JAISU SHIPPING COMPANY PVT. LTD. — Gujarat High Court (2012-11-01)