RAVI R.TRIPATHI, . MOHINDER PAL

131 recorded High Court judgment(s) · 2013–2015

Courts

Gujarat High Court

131

38-RULE ABSOLUTE/ALLOWED @ FH	64
39-RULE DISCHARGED/DISMISSED @ FH	20
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	18
26-DISMISSED @ ADM.STAGE	18
53-ALLOWED / GRANTED @ ADM.STAGE	4
(unspecified)	3
47-DISPOSAL IN ANY OTHER MODE FH	2
44-PARTLY ALLOWED @ FH	1

A M DESAI v. STATE OF GUJARAT — Gujarat High Court (2015-01-20)
AMRISH RAMESHCHANDRA TRIVEDI v. STATE OF GUJARAT — Gujarat High Court (2014-05-09)
STATE OF GUJARAT v. GOPALBHAI DEVABHAI PATEL — Gujarat High Court (2014-05-07)
LEGAL HEIRS OF DECEASED MOTIJI JODHAJI SUTHAR v. STATE OF GUJARAT — Gujarat High Court (2014-05-06)
SAKINABIBI FAKIR MOHAMMAD SHEIKH - EXPIRED AND NAME DELETED v. ABDUL MAJID @ CHOTA SHEIKH MOHAMMAD THROUGH HIS LEGAL HEIRS — Gujarat High Court (2014-04-23)
KANTILAL BABUBHAI WANKAR SINCE DECD. THRO' SAVITABEN WANKER v. CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED — Gujarat High Court (2014-04-21)
GAUTAM SALT INDUSTRIES PVT LTD v. STATE OF GUJARAT THRO SECRETARY — Gujarat High Court (2014-04-17)
AGRICULTURE PRODUCE MARKET COMMITTEE MEHSANA v. STATE OF GUJARAT THROUGH JOINT SECRETARY - APPEALS — Gujarat High Court (2014-04-03)
RANBIR SHARMA - HEAD CONSTABLE v. UNION OF INDIA — Gujarat High Court (2014-04-02)
MESSRS DHRANGADHRA CHEMICAL WORKS LTD. v. STATE OF GUJARAT — Gujarat High Court (2014-03-28)