RAVI R.TRIPATHI, . G.B.SHAH

66 recorded High Court judgment(s) · 2011–2012

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	49
38-RULE ABSOLUTE/ALLOWED @ FH	13
46-ANY OTHER MODE @ FH	2
44-PARTLY ALLOWED @ FH	1
26-DISMISSED @ ADM.STAGE	1

STATE OF GUJARAT v. JAYESH @ JASHUBHIKKAJI CHAUHAN — Gujarat High Court (2012-05-11)
STATE OF GUJARAT v. IMTIYAZ MOHMED MALEK — Gujarat High Court (2012-05-10)
STATE OF GUJARAT v. THAKORE MAGAJI BADHAJI — Gujarat High Court (2012-05-09)
STATE OF GUJARAT v. THAKORE BHIKHAJI AMUJU — Gujarat High Court (2012-05-08)
LATTABEN ALIAS LAXMIBEN L PARIKH v. UNION OF INDIA — Gujarat High Court (2012-05-08)
STATE OF GUJARAT v. AMRATJI MAFAJI — Gujarat High Court (2012-05-08)
STATE OF GUJARAT v. MANIBEN WD/O MAFAJI K — Gujarat High Court (2012-05-08)
STATE OF GUJARAT v. ANUBHA BHAKHUBHA — Gujarat High Court (2012-05-07)
STATE OF GUJARAT v. NASIBKHAN SIKANDARKHAN PATHAN — Gujarat High Court (2012-05-04)
B T TRIVEDI v. STATE OF GUJARAT — Gujarat High Court (2012-05-03)