LexRAVI NATH VERMA
2,273 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 2273 |
Disposal nature
| Bail | 1051 |
| Withdrawn | 467 |
| Allowed | 360 |
| Dismissed | 196 |
| Disposed Off | 99 |
| Rejected | 93 |
| Partly Allowed | 4 |
| Dissmiss For Default/Non-Prosecution | 2 |
Recent judgments
- Phoolmani Devi v. The State Of Jharkhand — Jharkhand High Court (2016-09-30)
- Pramod Rai v. The State Of Jharkhand — Jharkhand High Court (2016-09-29)
- Bitu Sahu v. The State Of Jharkhand — Jharkhand High Court (2016-09-29)
- Vicky Kumar Alias Mritunjay Kumar v. The State Of Jharkhand — Jharkhand High Court (2016-09-29)
- Rakesh Singh Alias Chua v. The State Of Jharkhand — Jharkhand High Court (2016-09-29)
- Chinku Alias Alam Alias Shamshad Alam v. The State Of Jharkhand — Jharkhand High Court (2016-09-29)
- Umesh Kumar Mandal Alias Umesh Mandal v. The State Of Jharkhand — Jharkhand High Court (2016-09-29)
- NARAYAN GIRI v. STATE OF JHARKHAND AND ORS — Jharkhand High Court (2016-09-29)
- Abhay Kumar Suman v. The State Of Jharkhand — Jharkhand High Court (2016-09-29)
- Anamika Nandi Alias Anamika Nandy v. The State Of Jharkhand Through C B I — Jharkhand High Court (2016-09-29)