RAVI NATH TILHARI,SURYA PRAKASH KESARWANI

58 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M/S EMPIRE E-PARKS PVT. LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-24)
• AWADHESH SINGH v. RESERVE BANK OF INDIA AND 2 OTHERS — Allahabad High Court (2021-03-24)
• POONAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-24)
• RAMESH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-23)
• TETAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-03-23)
• AKHILESH SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-03-22)
• ASHOK KUMAR v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2021-03-22)
• GORAKH NATH YADAV v. State of U.P. AND 8 OTHERS — Allahabad High Court (2021-03-22)
• SMT. ARCHANA GUPTA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-03-22)
• AMAR SINGH v. State of U.P. AND 11 OTHERS — Allahabad High Court (2021-03-22)