LexRAVI NATH TILHARI,SUNEET KUMAR
26 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 26 |
Disposal nature
| Dismissed on merits | 14 |
| Disposed off/Decided on merits | 8 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 4 |
Recent judgments
- MOHD VAIS @ UVAIS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- NAHEEM ANSARI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- SONU (MINOR) v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-10)
- MUKESH CHAWALA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- RAM LAKHAN SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-10)
- KAPIL AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- VIVEK CHAUDHARY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-09)
- ATIKURRAHMAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-09)
- PRADEEP @ TONU @ PRADEEP DHOLANI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-09)
- VIJAY SHANKAR YADAV AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-09)