LexRAVI NATH TILHARI,RAMESH SINHA
114 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 114 |
Disposal nature
| Disposed off/Decided on merits | 85 |
| Dismissed on merits | 18 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 11 |
Recent judgments
- MATARU YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-07)
- KIRAN LATA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-07)
- MANISH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- RAJARAM SINGH AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- SHIV KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-07)
- SHAHZAD KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- SABHELAL KANAUJIYA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2020-08-07)
- MANJU MAURYA @ MANJU DEVI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- MUKESH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- MAHENDRA PRATAP SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-07)