RAVI NATH TILHARI,NYAPATHY VIJAY

446 recorded High Court judgment(s) · 2024–2025

Courts

Andhra Pradesh High Court

446

DISMISSED	117
DISMISSED AS NON PROSECUTION	102
DISMISSED FOR DEFAULT	56
ALLOWED NO COSTS	37
PARTLY ALLOWED NO COSTS	27
CLOSED NO COSTS	22
DISMISSED AS INFRUCTUOUS	22
WITHDRAWN	16

B.S.V.M. Durga Prasad, v. Chevuri Anuradha, — Andhra Pradesh High Court (2025-01-27)
The New India Assurance Co.Ltd. v. D.Subramanyam, — Andhra Pradesh High Court (2025-01-27)
DAMARLA JYOTHI v. KODIDASU UDAYA BABU AT UDAYA SIVA NAGA BABU — Andhra Pradesh High Court (2025-01-10)
M/S C-STAR ENGINEERS AND CONTRACTORS v. IDMC LIMITED — Andhra Pradesh High Court (2025-01-09)
Sri G.Ravi Kumar, v. The State of Andhdra Pradesh — Andhra Pradesh High Court (2025-01-09)
M/S C-STAR ENGINEERS AND CONTRACTORS v. IDMC LIMITED — Andhra Pradesh High Court (2025-01-09)
M/S C-STAR ENGINEERS AND CONTRACTORS v. IDMC LIMITED — Andhra Pradesh High Court (2025-01-09)
DAMARLA JYOTHI v. KODIDASU UDAYA BABU AT UDAYA SIVA NAGA BABU — Andhra Pradesh High Court (2025-01-09)
SHEIK DADA MIAH v. S.ZIYAUR RAHIMAN — Andhra Pradesh High Court (2025-01-01)
The State of Andhra Pradesh, v. K. Muthyalappa, — Andhra Pradesh High Court (2024-12-23)