LexRAVI NATH TILHARI,MANOJ MISRA
296 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 296 |
Disposal nature
| Disposed off/Decided on merits | 160 |
| Dismissed on merits | 82 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 49 |
| Allowed/Partly Allowed on merits | 3 |
| (unspecified) | 2 |
Recent judgments
- SARVDEO SINGH @ DR. SARVDEO SINGH YOGACHARYA KALAM v. THE LEARNED REGISTRAR GENERAL HIGH COURT ALLAHABAD AND 10 OTHERS — Allahabad High Court (2021-02-19)
- RAMVATI DEVI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-02-19)
- GIREESH KUMAR SINGH v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-02-19)
- ANJUMAN NURUL ISLAM COMMITTEE AND ANOTHER v. State of U.P. AND 11 OTHERS — Allahabad High Court (2021-02-19)
- KESHRAM AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
- SMT. ANITA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-19)
- HARISHCHANDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
- RAM KARAN v. State of U.P. AND 12 OTHERS — Allahabad High Court (2021-02-19)
- M/S GANESH AND COMPANY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
- SANJAY JHA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-19)