LexRAVI NATH TILHARI,MANOJ KUMAR GUPTA
204 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 204 |
Disposal nature
| Dismissed on merits | 86 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 69 |
| Disposed off/Decided on merits | 49 |
Recent judgments
- RAJESH KUMAR @ NEERAJ v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
- KAVITA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
- NEELU CHAUHAN @ ANURUDHA KUMAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
- VINEET KUMAR SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
- PARVASE KHAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
- MOHD. ALAM AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-18)
- NIRDOSH KUMAR TIWARI v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2020-12-18)
- NARGISH v. State of U.P. AND 9 OTHERS — Allahabad High Court (2020-12-18)
- RAJEEV GUPTA @ MUNNA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
- VIKRAM PRATAP SINGH AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)