RAVI NATH TILHARI,MAHESWARA RAO KUNCHEAM

374 recorded High Court judgment(s) · 2025–2026

Courts

Andhra Pradesh High Court

374

DISMISSED AS NON PROSECUTION	116
DISMISSED AS INFRUCTUOUS	60
DISMISSED	48
DISMISSED FOR DEFAULT	41
DISPOSED OF NO COSTS	31
WITHDRAWN	27
ALLOWED NO COSTS	17
CLOSED NO COSTS	10

M/s. Sri City Pvt. Ltd., v. N.Sakkubayamma(died) Lr brought on record. — Andhra Pradesh High Court (2026-05-10)
T. Chengaiah, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-10)
The A.P.Industrial Infrastructure Corporation Ltd., v. N.Sakkubayamma, — Andhra Pradesh High Court (2026-05-10)
The Government of Andhra Pradesh, v. N.SAKKUBAYAMMA — Andhra Pradesh High Court (2026-05-10)
Gundluru Peeramma v. The Government of Andhra Pradesh — Andhra Pradesh High Court (2026-04-27)
T. RAVI v. T. LAKSHMI DEVI — Andhra Pradesh High Court (2026-04-27)
Vempalli Khasim Saheb, v. The Government of Andhra Pradesh, — Andhra Pradesh High Court (2026-04-27)
IDMC LIMITED v. C- STAR ENGINEERS AND CONTRACTORS — Andhra Pradesh High Court (2026-04-21)
IDMC Limited v. M/s C-Star Engineers and Contractors (C-180), — Andhra Pradesh High Court (2026-04-21)
IDMC Limited v. M/s C-Star Engineers and Contractors (C-180) — Andhra Pradesh High Court (2026-04-21)