RAVI NATH TILHARI,KIRANMAYEE MANDAVA

63 recorded High Court judgment(s) · 2024–2026

Courts

Andhra Pradesh High Court

DISPOSED OF NO COSTS	12
DISMISSED NO COSTS	12
DISMISSED AS NON PROSECUTION	12
ALLOWED NO COSTS	11
DISMISSED	8
DISMISSED FOR DEFAULT	2
PARTLY ALLOWED NO COSTS	2
DISMISSED WITH COSTS	2

KOTTE SANTHI v. KOTTE CHENNA KESVULU — Andhra Pradesh High Court (2026-04-19)
MUNNANGI PAMULU v. SMT. MUNNANGI MANIMALA — Andhra Pradesh High Court (2026-04-19)
CHILUKURI RAMA SATYANARAYANA v. CHILUKURI VALLU SUBRAHMANYESWARI — Andhra Pradesh High Court (2026-04-19)
BOYA RAMANJANEYULU v. BOYA JAYALALITHA — Andhra Pradesh High Court (2026-04-19)
Tadepalli Venkata Naga Ramesh v. Immidisetty Anitha — Andhra Pradesh High Court (2025-06-26)
The Branch Manager v. Siddam Atchamma (died) — Andhra Pradesh High Court (2025-02-19)
The Government of Andhra Pradesh v. K. Suresh Kumar, S/o. Venkateswarlu — Andhra Pradesh High Court (2025-02-10)
Andhra Pradesh Public Service Commission, v. K.Suresh Kumar, — Andhra Pradesh High Court (2025-02-10)
K Suresh Kumar v. State of Andhra Pradesh — Andhra Pradesh High Court (2025-02-10)
Andhra Pradesh Public Service Commission, v. K.Suresh Kumar, — Andhra Pradesh High Court (2025-02-09)