RAVI NATH TILHARI,K MANMADHA RAO

49 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• The Union of India v. P.V. Subba Rao — Andhra Pradesh High Court (2023-09-12)
• UNION OF INDIA v. THE REGISTRAR — Andhra Pradesh High Court (2023-08-28)
• C.P.RAMAMOHAN VARMA, KADAPA DIST v. THE SUPERINTENDENT OF POLICE, KADAPA AND 2 OTHERS — Andhra Pradesh High Court (2023-08-28)
• Kollipara Koteswara Rao, S/o. Venkaiah, Hindu, v. The Inspector General of Registration AND Stamps, — Andhra Pradesh High Court (2023-08-18)
• G RUTH VICTORIA, SPSR NELLORE DIST v. PRL SECY, SOCIAL WELFARE DEPT, HYDERABAD AND 4 OTHERS — Andhra Pradesh High Court (2023-08-18)
• Shaik Ahmmad, v. The State of A.P. rep. by its principal Secretary to Govt., — Andhra Pradesh High Court (2023-08-18)
• THE NATIONAL INSURANCE COMPANY LTD v. E SUSEELAMMA AND 5 OTHERS — Andhra Pradesh High Court (2023-08-04)
• C. Govinda Rajulu, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2023-08-04)
• THE NATIONAL INSURANCE COMPANY LTD v. V S RANI AND 2 OTHERS — Andhra Pradesh High Court (2023-08-04)
• SMT.V.S.RANI v. V.MADHAVAN — Andhra Pradesh High Court (2023-08-04)